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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(f) in Nagaland Village Councils Act, 1978

(f)[ "tribal councils" means the various tribal councils/hohos/unions/organizations existing in Nagaland, and being constituted by the various tribes in accordance with their respective traditions, customary practices and usages.] [Inserted by section 3 of Act 2 of 2010.]