Bombay High Court
Vinod Dhannulal Jaiswal vs The District Magistrate, Aurangabad ... on 12 September, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
PB902-WP-1430-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO. 1430 OF 2023
Vinod Dhannulal Jaiswal ..PETITIONER
VERSUS
District Magistrate, Aurangabad and Others ..RESPONDENTS
....
Mr. R.A. Jaiswal, Advocate for petitioner Mr. M.M. Neralikar, A.P.P. for respondents ....
CORAM : R.G. AVACHAT AND SANJAY A. DESHMUKH, JJ DATE : 12th SEPTEMBER, 2023 PER COURT :
1. Heard.
2. Issue notice to the respondents. Learned A.P.P. waives service of notice for all the respondents.
3. Stand over to 10th October, 2023.
( SANJAY A. DESHMUKH, J. ) ( R.G. AVACHAT, J. ) SSD 1 / 1 ::: Uploaded on - 13/09/2023 ::: Downloaded on - 14/09/2023 08:04:09 :::