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Bombay High Court

Vinod Dhannulal Jaiswal vs The District Magistrate, Aurangabad ... on 12 September, 2023

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                         PB902-WP-1430-23.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                  CRIMINAL WRIT PETITION NO. 1430 OF 2023

Vinod Dhannulal Jaiswal                                     ..PETITIONER
       VERSUS
District Magistrate, Aurangabad and Others                  ..RESPONDENTS

                                      ....

Mr. R.A. Jaiswal, Advocate for petitioner Mr. M.M. Neralikar, A.P.P. for respondents ....

CORAM : R.G. AVACHAT AND SANJAY A. DESHMUKH, JJ DATE : 12th SEPTEMBER, 2023 PER COURT :

1. Heard.
2. Issue notice to the respondents. Learned A.P.P. waives service of notice for all the respondents.
3. Stand over to 10th October, 2023.

( SANJAY A. DESHMUKH, J. ) ( R.G. AVACHAT, J. ) SSD 1 / 1 ::: Uploaded on - 13/09/2023 ::: Downloaded on - 14/09/2023 08:04:09 :::