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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in Haryana Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1973

(2)Where any question arises whether, for purposes of the foregoing sub- section, a matter referred to for decision is a dispute or not, the question shall be decided by the Registrar whose decision shall be final.