Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act] State of West Bengal - Subsection Section 63A(4)(c) in The West Bengal Factories Rules, 1958 (c)The Committee may adopt a procedure for its working keeping in view, the need for expeditious disposal of applications.