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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(2)In case of a Composite Broker or a reinsurance broker, he shall abide by the additional Code of Conduct specified in Schedule I - Form I of these regulations.