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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Uttar Pradesh - Subsection

Section 266(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)references to any Chapter or Section of the United Provinces District Boards Act, 1922 (U.P. Act X of 1922), shall, as far as may be, be construed as references to this Act or its corresponding Chapter or section.