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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(6) in The Orissa Motor Vehicles Rules, 1993

(6)Every educational institution bus shall be painted in yellow colour and no other omnibus shall be painted in such colour :Provided that this will not prevent the continued use of the existing educational institution buses not painted in the above colour up to a period of two years.