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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(b) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

(b)if such purchase cannot be effected forthwith, then, in such Government or other approved securities as the Court shall think fit,