Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 672 in The General Rules (Civil), 1957

672. Report of auditor to be placed before Court.

- The audit or examination of accounts of the guardian by the person appointed under the last preceding rule shall be ordered by the Court at least once every year. The report of the auditor shall be placed before the Court and the Court after receiving such explanations as may be necessary from the guardian shall pass such orders as appear to it to be just and necessary in the circumstances.