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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2) in The Maharashtra Nurses Act, 1966

(2)The Register shall consist of five parts, one for each Region. It shall be in such form, and may be divided into such sections as may be prescribed. It shall include the full name, address and qualifications of the registered nurse, the date on which each qualification was obtained, and such other particulars as may be prescribed.