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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(xxx) in Tamil Nadu Panchayats (Elections) Rules, 1995

(xxx)"Ward" means the Ward of a Village Panchayat or of a Panchayat Union or of a Territorial Ward of a District Panchayat, as divided and notified under sections 12,21 or 28 of the Act for the purposes of election of members of the respective Panchayat;