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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(g) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(g)the conditions of its purpose, frequency and limits for withdrawals from individual pension account referred to in clause (b) of sub-section (2) of section 20;