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[Cites 0, Cited by 0] [Section 5(2B)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2B)(i) in The Foreign Exchange Management (Deposit) Regulations, 2000

(i)no deposit, whether by way of renewal of existing deposit or otherwise, shall be accepted under the Non-Resident (Non--Repatriable) Rupee Account Scheme (NRNR Account) or the Non-Resident (Special) Rupee Account Scheme (NRSR Account);