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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(5)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(a)The Transmission System or network usage forecast for each year of the Control Period, consistent with the Business Plan;