Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(3)(c) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 (c)a defaulter of land revenue or water tax or charges payable either to the Government or to the Farmers' Organisation.