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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(iii) in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951

(iii)the free provision of all drugs [and] [Inserted vide Lab. Department Notification, No. 9653/6.10.1960.] dressings [* * *] [Omitted vide Lab. Department Notification, No. 9653/6.10.1960.] that may be considered necessary; and