Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Rajasthan - Subsection

Section 117(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)When a resolution has been withdrawn with the leave of the House, no resolution raising substantially the same question shall be moved during the same session.