Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(1) in The Howrah Improvement Act, 1956 (1)Whenever the State Government sanctions any scheme submitted under section 49 it shall announce the fact by notification, and the Board shall forthwith proceed to execute the scheme.
