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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(4)No Office Superintendent shall be allowed to cross the efficiency bar unless his work and conduct during the last five years have been found to be satisfactory, his integrity is certified and it is certified that his control over the staff of the office was adequate and that he has capacity to super wise the work properly.