Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Jharkhand - Subsection

Section 40(3)(b) in The Bihar Finance Service Rules, 1953

(b)[ The final selection of officers for inclusion in the list shall be made by the Governor after taking into consideration the recommendations of the Promotion Committee constituted under sub-rule (1) for the purpose.] [Substituted for existing clauses (b) and (c) by S.O. 1256 dated 24.10.1986.]