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State of Maharashtra - Section

Section 16 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

16. Manner of reply.

- Such public servant shall send his reply and offer his comments within the time specified or granted. The reply shall be accompanied by an affidavit and also by a copy or copies of the document or documents, if any, on which the public servant desires to rely for his defence.