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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Chattisgarh - Subsection

Section 3B(3) in Chhattisgarh State Legal Services Authority Regulations, 2003

(3)All the subject matter of the agenda shall be decided in the meeting by the majority of votes of the members present and in case of equal number of the votes the person presiding shall have a second or casting vote.