Bombay High Court
Hema Bhupesh Garasia vs Devkubai D/O Nawsha Lakham Ghatal on 1 October, 2025
18-cp-282-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.282 OF 2024
WITH
FIRST APPEAL NO.33 OF 2005
Hema B. Garasia & Others .. Petitioners.
v/s.
Devkubai d/o. Nawsha Ghatal
& Others .. Respondents.
WITH
Digitally signed INTERIM APPLICATION NO.13168 OF 2024
SMITA by SMITA
RAJNIKANT
RAJNIKANT JOSHI IN
JOSHI Date: 2025.10.01
14:57:31 +0530 FIRST APPEAL NO.33 OF 2005
WITH
CIVIL APPLICATION NO.1300 OF 2010
IN
FIRST APPEAL NO.33 OF 2005
WITH
INTERIM APPLICATION NO.1599 OF 2024
IN
FIRST APPEAL NO.33 OF 2005
Adv. Poonam P. Madhwani, for the Petitioners.
None for the Respondents.
CORAM: FIRDOSH P. POONIWALLA,J.
DATE : 1st OCTOBER, 2025.
P. C:-
1 The Respondent No.1 though served, has not appeared today.
2 In order to give one last opportunity to Respondent No.1, this Contempt Petition is kept on 8th October, 2025.
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18-cp-282-2024.doc
3 The Advocate for the Petitioner is directed to serve a copy of
this Order on Respondent No.1.
4 It is made clear that, if despite the notice of the next date
fixed, Respondent No.1 does not appear, then the Court will proceed to hear the Contempt Petition in her absence.
5 Stand over to 8th October, 2025.
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