Delhi High Court - Orders
Indian Spinal Injuries Centre vs Government Of National Capital ... on 26 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~82 to 86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10456/2018 & CM APPL. 40801/2018
INDIAN SPINAL INJURIES CENTRE ..... Petitioner
Through: Ms. Seemab Ali Fatima,
Advocate for Mr. Harvinder Singh,
Advocate
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI AND ANR. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Advocate for GNCTD.
Mr. Rajesh Kumar and Mr. Sanad Dobwal,
Advocates for Respondent.
Mr. Sanjeev Uniyal and Mr. Dhawal Uniyal,
Advocates for R-1.
83
+ W.P.(C) 10635/2018 & CM APPL. 41435/2018
MAHARAJA AGRASEN HOSPITAL CHARIABLE TRUST
..... Petitioner
Through: Ms. Seemab Ali Fatima,
Advocate for Mr. Harvinder Singh,
Advocate
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI AND ANR. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Advocate for GNCTD.
84
+ W.P.(C) 10641/2018 & CM APPL. 41473/2018
GANESH DAS CHAWLA CHARITABLE TRUST (REGD)
..... Petitioner
Through: Ms. Seemab Ali Fatima,
Advocate for Mr. Harvinder Singh,
Advocate
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI THROUGH THE DIRECTOR GENERAL
HEALTH SERVICES AND ANR. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 09:27:24
Through: Mr. Naushad Ahmed Khan,
Advocate for GNCTD.
85
+ W.P.(C) 10575/2018 & CM APPL. 41228/2018
CONNER INSTITUTE OF HEALTH CARE AND
RESEARCH CENTRE PVT. LTD. ..... Petitioner
Through: Ms. Seemab Ali Fatima,
Advocate for Mr. Harvinder Singh,
Advocate
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI AND ANR. ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Advocate for GNCTD.
Mr. Rajesh Kumar and Mr. Sanad Dobwal,
Advocates for Respondent.
86
+ W.P.(C) 11851/2018 & CM APPL. 45889/2018
DEEPAK GUPTA MEMORIAL FOUNDATION (REGD)
..... Petitioner
Through: Ms. Seemab Ali Fatima,
Advocate for Mr. Harvinder Singh,
Advocate
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI & ANR ..... Respondents
Through: Mr. Naushad Ahmed Khan,
Advocate for GNCTD.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 26.05.2023
List on 11.10.2023.
JYOTI SINGH, J
MAY 26, 2023/krishna
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 09:27:24