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Delhi High Court - Orders

Indian Spinal Injuries Centre vs Government Of National Capital ... on 26 May, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~82 to 86
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       W.P.(C) 10456/2018 & CM APPL. 40801/2018
                                            INDIAN SPINAL INJURIES CENTRE  ..... Petitioner
                                                          Through: Ms. Seemab Ali Fatima,
                                                          Advocate for Mr. Harvinder Singh,
                                                          Advocate
                                                                                 versus
                                            GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                            OF DELHI AND ANR.                    ..... Respondents
                                                          Through: Mr. Naushad Ahmed Khan,
                                                          Advocate for GNCTD.
                                                          Mr. Rajesh Kumar and Mr. Sanad Dobwal,
                                                          Advocates for Respondent.
                                                          Mr. Sanjeev Uniyal and Mr. Dhawal Uniyal,
                                                          Advocates for R-1.
                                    83
                                    +       W.P.(C) 10635/2018 & CM APPL. 41435/2018
                                            MAHARAJA AGRASEN HOSPITAL CHARIABLE TRUST
                                                                         ..... Petitioner
                                                        Through: Ms. Seemab Ali Fatima,
                                                        Advocate for Mr. Harvinder Singh,
                                                        Advocate
                                                        versus
                                            GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                            OF DELHI AND ANR.                 ..... Respondents
                                                          Through: Mr. Naushad Ahmed Khan,
                                                          Advocate for GNCTD.
                                    84
                                    +       W.P.(C) 10641/2018 & CM APPL. 41473/2018
                                            GANESH DAS CHAWLA CHARITABLE TRUST (REGD)
                                                                               ..... Petitioner
                                                         Through: Ms. Seemab Ali Fatima,
                                                         Advocate for Mr. Harvinder Singh,
                                                         Advocate
                                                         versus
                                            GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                            OF DELHI THROUGH THE DIRECTOR GENERAL
                                            HEALTH SERVICES AND ANR.        ..... Respondents

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 09:27:24
                                                                                  Through: Mr. Naushad Ahmed Khan,
                                                                                 Advocate for GNCTD.
                                    85
                                    +       W.P.(C) 10575/2018 & CM APPL. 41228/2018
                                            CONNER INSTITUTE OF HEALTH CARE AND
                                            RESEARCH CENTRE PVT. LTD.          ..... Petitioner
                                                         Through: Ms. Seemab Ali Fatima,
                                                         Advocate for Mr. Harvinder Singh,
                                                         Advocate
                                                         versus
                                            GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                            OF DELHI AND ANR.                       ..... Respondents
                                                          Through: Mr. Naushad Ahmed Khan,
                                                          Advocate for GNCTD.
                                                          Mr. Rajesh Kumar and Mr. Sanad Dobwal,
                                                          Advocates for Respondent.
                                    86
                                    +       W.P.(C) 11851/2018 & CM APPL. 45889/2018
                                            DEEPAK GUPTA MEMORIAL FOUNDATION (REGD)
                                                                               ..... Petitioner
                                                         Through: Ms. Seemab Ali Fatima,
                                                         Advocate for Mr. Harvinder Singh,
                                                         Advocate
                                                         versus
                                            GOVERNMENT OF NATIONAL CAPITAL TERRITORY
                                            OF DELHI & ANR                    ..... Respondents
                                                          Through: Mr. Naushad Ahmed Khan,
                                                          Advocate for GNCTD.

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER
                                    %                                            26.05.2023
                                            List on 11.10.2023.



                                                                                                                           JYOTI SINGH, J
                                    MAY 26, 2023/krishna


This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 09:27:24