Section 88(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Goa - Subsection

Section 88(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)declare that any local area or part of a local area in which a fair or festival is to be held shall, for the purpose of this Chapter, be a notified fair or festival centre, for such period as may be specified in the notification; and

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State of Goa - Subsection

Section 88(1)(a) in The Goa, Daman and Diu Public Health Act, 1985