Bombay High Court
Vitthal Genuji Gade vs Smt. Shantabai Harakchand Kankaria And ... on 26 November, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 577 OF 2017
Vitthal Genuji Gade ....Appellant
V/S
Smt. Shantabai Harakchand Kankaria And Ors. ....Respondent
Mr Abhaysingh A Shinde For Appellant CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 26th November, 2018 P.C. :
At the request of learned advocate for the Appellant, Stand Over to 10/12/2018.
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