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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(g) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(g)the District Authority may issue directions to keep social distancing or take other precautions in public places or during quarantine;