Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act] State of Telangana - Subsection Section 10(10)(10) in Telangana State District Mineral Foundation (Trust) Rules, 2015 10.1.1High priority areas - at least 60% of PMKKKY funds to be utilized under these heads: