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State of Tamilnadu - Section

Section 53 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

53.

The University shall, on receipt of the above intimation from the Pharmacy College issue orders to the college to admit student for the first year M. Pharm degree course for the corresponding academic year and shall nominate a member to represent the interest of the University in the Governing body of the Pharmacy college.