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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(a) in The M.P. Excise Act, 1915

(a)on intoxication drugs by an acreage rate levied on the cultivation of the hemp plant [x x x] [Omitted by M.P. Act No. 23 of 1958.] or by a rate charged on the quantity collected;