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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(1)There shall be established a fund to be called the Tourism Fund, with a seed capital of one hundred and twenty five crore rupees, which shall, subject to the directions of the Government, be controlled and administered by the Authority.