Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in The Prevention Of Cruelty To Animals Act, 1313 F 11. Saving with respect to religious rites and usages No act done as required by religion or on the basis of the religious rites and usages of any race, sect or class shall be an offence under this Act.
