Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(3) in National Company Law Tribunal Rules, 2016

(3)Against the number of each case listed in the daily cause list, the following shall be shown, namely;-
(a)names of the legal practitioners appearing for both sides and setting out in brackets the rank of the parties whom they represent;
(b)names of the parties, if unrepresented, with their ranks in brackets.