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[Cites 0, Cited by 42] [Section 185(2)] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(2)(d) in The Electricity Act, 2003

(d)all rules made under sub-section (1) of section 69 of the Electricity (Supply) Act, 1948 (54 of 1948) shall continue to have effect until such rules are rescinded or modified, as the case may be;