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State of Haryana - Section

Section 21 in The Punjab Brewery Rules, 1956

21.

The Inspector will be provided by the Financial Commissioner with proper gauging rods and a standard saccharometer and thermometer entries whereof shall be made in register B. 12. If the licensee questions their correctness or the results obtained by the officer, he must make a written protests to the inspector immediately. This will be forwarded, with his remarks by the Inspector to the Collector who after due enquiry will report the matter to the Financial Commissioner.