Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(3)(b) in The Rajasthan Urban Improvement Trust (General) Rules, 1962 (b)Base Map showing the generalised existing land use patters, such as residential, commercial, Industrial, Public and Semi- Public uses etc.