Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(i) in Assam Elementary Education Act, 1962

(i)payment of grants to the local authorities and to the District Councils, as the case may be, for the purpose of elementary education ;