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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(1)(d) in Bihar Excise Act, 1915

(d)the collection of portions of the hemp plant from which intoxicating drugs can be manufactured or produced and the manufacture or production of intoxicating drugs therefrom;