Delhi High Court - Orders
Fena Private Ltd vs Ramji Narayan Utekar & Ors on 11 April, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 269/2017
FENA PRIVATE LTD. ..... Appellant
Through: Mr. Sarvesh Mehra, Advocate
versus
RAMJI NARAYAN UTEKAR & ORS. ..... Respondents
Through: Mr. Rakesh Rajmurti, Advocate for
R-1 & R-3.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 11.04.2023
1. Learned counsel appearing on behalf of the appellant has circulated an application for adjournment, after obtaining a „no objection‟ endorsement from the counsel on behalf of the respondents.
2. At request, re-notify on 24.08.2023.
AMIT SHARMA, J APRIL 11, 2023/ab Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:17.04.2023 11:10:45