[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 88 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020
88. Powers to relax.
- Where the Authority is of the opinion that it is necessary or expedient so to do, it may, by order, and for reasons to be recorded in writing, relax any of the provisions of these regulations in respect of any class or category of persons.The First Schedule[See regulation 4]Category of officers and employee and their level in pay matrix| Sl. No. | Classification | Name of the Post | Level in the Pay Matrix |
| 1. | Group A | Chief Executive Officer | Not below 15 |
| 2. | Deputy Director General | 14 | |
| 3. | Assistant Director General | 13 | |
| 4. | Assistant Director General (Technology) | 13 | |
| 5. | Assistant Director General (Technology - DSLevel) | 12 | |
| 6. | Senior PrincipalPrivate Secretary orPrincipal Private Secretary | 12 or11 | |
| 7. | Deputy Director | 11 | |
| 8. | Deputy Director (Technology) | 11 | |
| 9. | Assistant Director (Technology) | 10 | |
| 10. | Assistant Director (Official Language) | 10 | |
| 11. | Senior Accounts Officer | 10 | |
| 12. | Group B | Section Officer | 8 |
| 13. | Technical Officer | 8 | |
| 14. | Assistant Accounts Officer | 8 | |
| 15. | Private Secretary | 8 | |
| 16. | Assistant Section Officer | 6 | |
| 17. | Steno | 6 | |
| 18. | Junior Translation Officer | 6 | |
| 19. | Group C | Accountant | 5 |
| 20. | Hindi Typist | 2 | |
| 21. | Driver | 2 |