Section 4B(1)(c) in The Indian Red Cross Society Act, 1920

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Union of India - Subsection

Section 4B(1)(c) in The Indian Red Cross Society Act, 1920

(c)twelve members to be elected by the State Branch Committees for a term of two years in accordance with the rules made by the Managing Body under section 5:

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Union of India - Subsection

Section 4B(1)(c) in The Indian Red Cross Society Act, 1920