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[Cites 0, Cited by 0] [Section 60A] [Entire Act]

State of Rajasthan - Subsection

Section 60A(3) in Rajasthan Panchayati Raj Act, 1994

(3)The vigilance committee shall submit its report to the Chairpersons of the concerned Panchayati Raj Institution.][Inserted by the Rajasthan Panchayati Raj (Amendment) Ordinance, 2009: Rajasthan Gazette Extraordinary Part IV-B dated 14.10.2009 with immediate effect.]