Madhya Pradesh High Court
Dipendra Singh vs The State Of M.P. on 8 October, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-49768-2021 The High Court Of Madhya Pradesh MCRC-49768-2021 (DIPENDRA SINGH Vs THE STATE OF M.P.) 1 Jabalpur, Dated : 08-10-2021 Heard through Video Conferencing. Shri B. Mishra, learned counsel for the applicant. Shri S. Shukla, learned P.L. for the State. Case diary is available. As prayed by the counsel for the applicant, list in the next month.
(SMT. ANJULI PALO) JUDGE pb Signature Not Verified SAN Digitally signed by PRASHANT BAGJILEWALE Date: 2021.10.08 17:31:54 IST