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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(4) in Punjab Jail Manual

(4)[ Superintendents of Jails proceeding on tour for the periods specified do not forfeit their jail allowances, the officers acting for them being deemed to be in charge of the current duties only.] [See paras 10 G. of I. letter No. 433 of 9th October, 1895.]