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[Cites 0, Cited by 0] [Section 349(4)] [Section 349] [Entire Act]

Union of India - Subsection

Section 349(4)(c) in The Companies Act, 1956

(c)bonus or commission paid or payable to any member of the company's staff, or to any engineer, technician or person employed or engaged by the company, whether on a whole-time or on a part-time basis;