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Supreme Court - Daily Orders

Khushboo Kumari vs Suraj Kumar on 7 August, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.6                                    COURT NO.10                 SECTION XVI-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                        No(s).   1936/2019

     KHUSHBOO KUMARI                                                              Petitioner(s)

                                                           VERSUS

     SURAJ KUMAR                                                                  Respondent(s)

     (FOR ADMISSION and IA No.115610/2019-STAY APPLICATION and IA
     No.115608/2019-EXEMPTION FROM FILING O.T. )

     Date : 07-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                    Mr. Kameshwar Singh, Adv.
                                          Mr. Naresh Kumar, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Issue notice.

There shall be stay of further proceedings in H.M.O.P. No.066 of 2018 titled as “Suraj Kumar versus Khushboo Kumari” pending before the Court of Principal Sub-Judge of Chengalpattu, Kancheepuram, Tamil Nadu until further orders.




     (GEETA AHUJA)                                                  (SUNIL KUMAR RAJVANSHI)
     COURT MASTER (SH)                                                    BRANCH OFFICER


Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2019.08.07
16:37:50 IST
Reason: