Supreme Court - Daily Orders
Khushboo Kumari vs Suraj Kumar on 7 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.6 COURT NO.10 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1936/2019
KHUSHBOO KUMARI Petitioner(s)
VERSUS
SURAJ KUMAR Respondent(s)
(FOR ADMISSION and IA No.115610/2019-STAY APPLICATION and IA
No.115608/2019-EXEMPTION FROM FILING O.T. )
Date : 07-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Kameshwar Singh, Adv.
Mr. Naresh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of further proceedings in H.M.O.P. No.066 of 2018 titled as “Suraj Kumar versus Khushboo Kumari” pending before the Court of Principal Sub-Judge of Chengalpattu, Kancheepuram, Tamil Nadu until further orders.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.08.07
16:37:50 IST
Reason: