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[Cites 0, Cited by 1] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(a) in The Water (Prevention And Control Of Pollution) Act, 1974

(a)the terms and conditions of service of the members (other than the chairman and the member-secretary) of the State Board under sub-section (8) of section 5;