Section 29(1) in First Statutes of the Jai Narayan Vyas University Jodhpur
(1)The University Funds shall be kept in seven separate accounts as below and investments made in such securities/receipts and to such extent as may be approved by the Syndicate:(i)Jai Narayan Vyas University, Jodhpur Contributory Provident Fund Account:(ii)Jai Narayan Vyas University, Jodhpur Local Fund Account;(iii)Jai Narayan Vyas University, Jodhpur Fund Account:(iv)Jai Narayan Vyas University, Jodhpur Students Aid Fund Account;(v)Jai Narayan Vyas University, Jodhpur Capital Works Account:(vi)Jai Narayan Vyas University, Jodhpur Debit and Deposit Account:(vii)Jai Narayan Vyas University, Jodhpur Teachers Welfare Fund Account:(viii)Jai Narayan Vyas University, Jodhpur Gratuity Fund Account.
