Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act] Union of India - Subsection Section 9(5)(a) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009 (a)any ship engaged on voyage of one hour or less in duration which is certified to carry fifteen persons or more; or