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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under rule 4 and shall not thereafter admit any voter into the polling station:Provided that, all voters present at the polling station before it is closed shall be allowed to cast their votes;